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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(1)(v) in The Burdwan University Act, 1981.

(v)to appoint Head Examiners, Examiners, Paper-setters, Scrutineers, Coordinators, Convenors, Tabulators and other persons under the general supervision of the Executive Council;