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[Cites 0, Cited by 0] [Section 4A(3)] [Section 4A] [Entire Act]

State of Tamilnadu - Subsection

Section 4A(3)(iv) in The Tamil Nadu Open Places (Prevention Of Disfigurement) Act, 1959

(iv)Any other Municipal Corporation that may be constituted under any law for the time being in force, or