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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in The Warehousing (Development and Regulatory) Authority, appointment of Chairperson and other members Rules, 2013

(4)The Committee shall meet, as required, to recommend the names of suitable candidates for appointment of Chairperson and other members, as early as possible, preferably within three months from the date of the first meeting of the Committee.