Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(44)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(44)(c) in Tamil Nadu Town and Country Planning Act, 1971

(c)a telegraph authority as defined in the Indian Telegraph Act, 1885 (Central Act XIII of 1885);