Calcutta High Court (Appellete Side)
Satyabrata Barik @ Mithu vs State Of West Bengal & Anr on 26 September, 2023
12 26.09.2023 CRR/1123/2018 IA NO: CRAN/1/2018(Old No:CRAN/3498/2018) SATYABRATA BARIK @ MITHU VS STATE OF WEST BENGAL & ANR. gd/ ssd Mr. Sourav Chatterjee, Mr. Souvik Nandy, Mr. S. Nag ..for the Petitioner.
Mr. Saryati Datta ..for the State.
Mr. Tapas Dutta, Mr. Mrityunjoy Halder ..for the O.P. An accommodation has been prayed for by the learned advocate for the State for non-availability of the case diary due to illness of the Public Prosecutor.
Let the matter be fixed on 07.12.2023 under the heading "Specially Fixed Matters" at 2.00 p.m. (Bibhas Ranjan De, J.)