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State of Kerala - Section

Section 1 in The Kerala Tax on Luxuries Acts, 1976

1. Short title, extent and commencement.

(1)This Act may be called the Kerala Tax on Luxuries Act,1976.
(1)Omitted
(2)It extends to the whole of the State of Kera1a.
(3)It shall be deemed to have come into force on the 1st day of July 1976.