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[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of Punjab - Subsection

Section 123(xv) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(xv)due regard to the Government share and public contribution has been kept in formulating and executing the schemes under sections 119,120 ,180 and 182;