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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(4) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(4)Where the Executive Council has rejected the draft of an Ordinance proposed by the Academic Council, the Academic Council may appeal to the Co-ordination Committee and the Co-ordination Committee may direct that such ordinance shall have effect from such date as may be specified in the direction.