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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(1)(f) in The M.P. Cattle Diseases Rules, 1961

(f)Cattle, if any, required by the Veterinary Officer by an order issued in Form F and duly served to be kept confined to specified premises and up to the time stipulated in the order, shall be so confined by the owner or person in charge of the cattle.