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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(2) in Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016

(2)For each DSM programme, cost benefit analysis shall be carried out as per guidelines issued by the Commission in consultation with the Distribution Licensee on cost effectiveness from time to time.