Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 27 in The Orissa Dental Council Rules, 1969 27. Election of a member by the Medical Council of the State under Clause (d) of Section 21 shall be conducted at a meeting of the said Council in accordance with the regulations of that Council.
