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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(xxxviii) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(xxxviii)to lay down and regulate salary scales, allowances and conditions of service of officers, members of teaching, other academic and non-teaching staff of the University ;