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State of Jammu-Kashmir - Section

Section 18 in Jammu and Kashmir State Board of School Education Act, 1975

18. Terms and conditions of service of employees

— The Board may make regulations providing for the minimum qualifications for recruitment and the conditions of service of the employees of the Board:Provided that the conditions of service applicable to an employee of the Board of Secondary Education before the commencement of this Act shall not be varied to his disadvantage.