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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(2)(e) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960

(e)application for making legal representatives of deceased persons, parties to proceeding under this Act and time within such applications, shall be preferred;