Chattisgarh High Court
Esteem Industries Inc vs State Of Chhattisgarh on 4 July, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 2322 of 2021
Esteem Industries Inc. -Versus- State of Chhattisgarh & others
04/07/2022 Mr. Pankaj Singh, Advocate for the petitioner.
Mr. Devesh Verma, Govt. Advocate for the State.
Awaiting the reply of the respondents, let this matter be taken
up for hearing in the week commencing 1st of August, 2022.
Sd/-
(P. Sam Koshy) JUDGE Ved