Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Maharashtra - Section Section 29 in The Vidarbha Irrigation Development Corporation Act, 1997 29. Application of Corporation's assets, etc. - All property fund and other assets vesting in the Corporation shall be held and applied by it, for the purposes of this Act.
