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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Uttar Pradesh - Subsection

Section 78(1)(d) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(d)the power, subject to the control of the Adhyaksha, to grant, refuse, suspend or withdraw any licence the power to grant which is conferred by this Act or by rules or regulations made thereunder;