Bombay High Court
Lodha Developers Limited vs Haresh Jethmal Asher on 26 November, 2018
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
Megha 6_sast_33241_2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL (St) NO.33241 OF 2018
WITH
CIVIL APPLICATION NO.1494 OF 2018
IN
SECOND APPEAL (St) NO.33241 OF 2018
Lodha Developers Ltd. ...Appellant
Versus
Haresh Asher ...Respondent
.....
Mr. Janak Dwarkadas with Mr. Nimay Dave, Mr. Mooruddin Dhilla, Mr.
Zahid Wahidi I/b. M/s. Hariani and Co. for the Appellant.
Mr. P.S. Dani with Mr. Amogh Singh and Mr. Ayush Sharma I/b. Mr.
Kaustubh Patil for the Respondent.
CORAM : SMT. ANUJA PRABHUDESSAI, J.
DATED: 26th NOVEMBER, 2018. P.C.:-
Both parties concede that matter can be disposed of at the stage of admission. Hence, by consent stand over to 18.12.2018.
(SMT. ANUJA PRABHUDESSAI, J.) Megha 1/1 ::: Uploaded on - 27/11/2018 ::: Downloaded on - 28/11/2018 01:25:56 :::