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Madhya Pradesh High Court

Jagat Singh (Died) Through Lrs Dal Singh vs Swaroop Singh on 20 January, 2022

Author: Rajeev Kumar Dubey

Bench: Rajeev Kumar Dubey

1 The High Court Of Madhya Pradesh SA No. 189 of 2003 (JAGAT SINGH (DIED) THROUGH LRS DAL SINGH Vs SWAROOP SINGH AND OTHERS) Jabalpur, Dated : 20-01-2022 Heard through Video Conferencing.

Perused the PUD No. 129/2021 dated 22.12.2021 received from the court of II Civil Judge Class-I Hata, Distt. Damoh.

From perusal of the PUD it appears that original record of Civil Suit No. 1A /1998 is required for disposal of MJC Nos. 7/11 and 8 /11. So, Office is directed to send the record of Civil Suit No. 1A/ 1998 back to the Court of II Civil Judge- Class I Hata, Distt. Damoh with a direction that after disposal of that MJCs pending before the concerned court, learned Court shall again send back the record to this Court.

PUD is accordingly disposed of.

Since the appeal has already been admitted for hearing vide order dated 01.05.2008, list the case for final hearing in due course.

(RAJEEV KUMAR DUBEY) JUDGE sarathe Signature Not Verified SAN Digitally signed by NAVEEN KUMAR SARATHE Date: 2022.01.20 16:46:04 IST