Section 4(1)(a) in Tamil Nadu Prohibition Act, 1937

[Cites 0, Cited by 491] [Section 4(1)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1)(a) in Tamil Nadu Prohibition Act, 1937

(a)imports, exports, transports or possesses liquor or any intoxicating drug; or

(aa)[ imports, exports, transports or possesses liquor exceeding fifty litres but less than one hundred litres ; or

(aaa)imports, exports, transports or possesses liquor of one hundred litres and above ; or]