Section 8(25) in Dr. Babasaheb Ambedkar Technological University Act, 2014
(25)to lay down the conditions of affiliation of colleges and recognition of institutions taking into account the credibility of the management and the norms of academic performance of affiliated colleges, faculties and subjects, as may be laid down, by the Academic Council in accordance with the rules and regulations laid down by the State Government from time to time, and satisfy itself by periodical assessment through Planning and Evaluation (Monitoring) Board that those conditions are fulfilled;
