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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(c) in Andhra Pradesh Vaidya Vidhana Parishad Act, 1986

(c)to continuously update equipment and modernise the services so as to keep pace with the advancement in the medical care facilities to the public and provide up-to-date facilities to the public;