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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Constitution Subarticle

Section 9(1) in THE CONSTITUTION (FIRST AMENDMENT) ACT, 1951

(1)in clause (1), for the words "every session" the words "the first session after each general election to the Legislative Assembly and at the commencement of the first session of each year" shall be substituted;