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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(5) in The Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952

(5)In computing the period for an appeal from an award or order under this Act, the Indian Limitation Act, 1908 (IX of 1908), shall apply.