Section 8(1)(b) in The Maharashtra Electricity (Supply) Rules, 1963

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(b)the maximum period of leave, may be availed of at any one time, shall be [ninety days] [Substituted by G. N, of 24.4.1970.];

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