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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(5) in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

(5)In the case of in service candidates for admission to B.P.Ed., Course only length of service is main criterion. They need not appear for any Entrance Test but only a limited number of candidates to be nominated by the Director of School Education each year for each course.