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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(ii) in The Rajasthan Technical University Act, 2006

(ii)to provide for establishment, on the University campus, of autonomous institutions like inter-university centres, research laboratories, modern instrumentation centres and like centres of learning, set up by the Central Government or State Government and University Grants Commission or AICTE, which may be used by a university or college or group of universities or colleges or industries or any Non-Government Organization;