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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in Tamil Nadu Juvenile Justice Fund Rules, 2017

(1)The fund shall be administered by the Governing Board that consists of:-
(i) Secretary to Government, Social Welfare andNutritious Meal Programme Department .. Chairperson
(ii) Deputy Secretary to Government FinanceDepartment .. Member
(iii) Director of Social Defence .. .. .. .. Member-Secretary