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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Maharashtra - Subsection

Section 39(2)(b) in Nagpur Improvement Trust Act, 1936

(b)send a copy of the notice to the [C. E. O. of the Corporation] [Substituted by M.P. Act, XIV of 1952, section 10.].