Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116] [Entire Act] NCT Delhi - Subsection Section 116(2) in The Delhi Excise Rules, 2010 (2)Toilet preparations:A bona fide consumer up to 0.3 litres of each variety.
