Supreme Court - Daily Orders
Balram @ Ballu vs State Of M.P. on 26 July, 2016
Bench: V. Gopala Gowda, Adarsh Kumar Goel
ITEM NO.13 COURT NO.8 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 521/2013
(Arising out of impugned final judgment and order dated 22/04/2010
in CRLA No. 260/2002 passed by the High Court of M.P. at Gwalior)
BALRAM @ BALLU Petitioner(s)
VERSUS
STATE OF M.P. & ANR. Respondent(s)
(With appln. (s) for exemption from filing O.T. and office report)
Date : 26/07/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Chanchal Kumar Ganguli,Adv. (N.P.)
For Respondent(s)
The Court made the following
O R D E R
None appears.
The matter is adjourned by one week.
(S. K. RAKHEJA) (SUMAN JAIN) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2016.07.27 18:05:50 IST Reason: