Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

Bengal Presidency - Subsection

Section 37(2)(a) in The Bengal Land-Revenue Sales Act, 1859

(a)
(i)'tenure' includes a tenure as defined in the Bengal Tenancy Act, 1885, and
(ii)'holding' includes a holding as defined in the Bengal Tenancy Act, 1885;