Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(b) in Andhra Pradesh Panchayat Raj Institutions Borrowing Loans Rules, 2003

(b)For agricultural based projects like raising of usufruct yielding trees, coconuts, or other orchards coupled with raising of fisheries, silvi-culture plants, raising of pastures and grasses and such other composite schemes where proper irrigation facilities are available: