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State of Uttar Pradesh - Section

Section 149 in The General Rules (Civil), 1957

149. Entries regarding routine orders etc., on order-sheets.

- The fact of the filing of written pleadings and routine orders passed on applications for filing of talbana, addresses, diet-money, copies of plaint etc., may be entered directly on the order-sheet by the clerk concerned and no such orders shall be written upon applications or separate papers of the record.