Bombay High Court
Shanti Prakash Realty And ... vs District Deputy Registrar Co Op Soc, ... on 20 June, 2023
Author: N. R. Borkar
Bench: N. R. Borkar
Board Sr.No.:-47
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5427 OF 2023
Shanti Prakash Realty And Infrastructure Llp ....PETITIONER
And Anr
V/S
District Deputy Registrar Co Op Soc, Mumbai....RESPONDENT
City (1) And Ors WITH INTERIM APPLICATION NO. 12656 OF 2023 In Writ Petition 5427 OF 2023 Shanti Prakash Realty And Infrastructure Llp ....PETITIONER And Anr V/S District Deputy Registrar Co Op Soc, Mumbai....RESPONDENT City (1) And Ors CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 20th June, 2023 P.C. :
Due to paucity of time, stand over to 06/07/2023. Interim order, if any, to continue till then.
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