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State of Chattisgarh - Section

Section 1 in Chhattisgarh State Upcharyagriha Tatha Rogopchar Sambandhi Sthapanaye Anugyapan Niyam, 2013

1. Short title, extent and commencement.

(1)These rules may be called the Chhattisgarh State Upcharyagriha Tatha Rogopchar Sambandhi Sthapanaye Anugyapan Niyam, 2013.
(2)They extend to whole of State of Chhattisgarh.
(3)They shall come into force from the date of their publication in the Official Gazette.