Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 202] [Entire Act] Union of India - Subsection Section 202(2) in The Navy (Pay And Allowances) Regulations, 1966 (2)Free conservancy or allowance in lieu thereof is not included in the rates given in regulation 201 and is, therefore, admissible, in addition, in terms of regulation 142.