Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 976] [Entire Act]

Bengal Presidency - Subsection

Section 976(c) in Police Regulations, Bengal , 1943

(c)Any Assistant Sub-Inspector, head constable, naik or constable who loses his hand-book shall be presumed to have a full kit and shall be required to pay the price of any articles missing, or such portion of the price of all or any articles missing, as the Superintendent thinks fit, due allowance being made for fair wear and tear.