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Supreme Court - Daily Orders

Bondada Purushottam Yadav vs Uoi . on 30 October, 2015

Bench: Chief Justice, Amitava Roy

     ITEM NO.59                             COURT NO.1                  SECTION PIL(W)

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                No(s).   489/2015

     BONDADA PURUSHOTTAM YADAV                                          Petitioner(s)

                                                     VERSUS

     UOI & ORS.                                                         Respondent(s)

     (with appln. (s) for permission to appear and argue in person and
     office report)


     Date : 30/10/2015 This petition was called on for hearing today.

     CORAM :
                          HON'BLE THE CHIEF JUSTICE
                          HON'BLE MR. JUSTICE AMITAVA ROY

     For Petitioner(s)                  Mr.Bondada Purushottam Yadav,
                                        Petitioner-in-person.


     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Permission to appear and argue in person is allowed.

Heard.

Dismissed.

(G.V.Ramana) (Vinod Kulvi) AR-cum-PS Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.10.30 17:12:31 IST Reason: