Supreme Court - Daily Orders
Bondada Purushottam Yadav vs Uoi . on 30 October, 2015
Bench: Chief Justice, Amitava Roy
ITEM NO.59 COURT NO.1 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 489/2015
BONDADA PURUSHOTTAM YADAV Petitioner(s)
VERSUS
UOI & ORS. Respondent(s)
(with appln. (s) for permission to appear and argue in person and
office report)
Date : 30/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr.Bondada Purushottam Yadav,
Petitioner-in-person.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to appear and argue in person is allowed.
Heard.
Dismissed.
(G.V.Ramana) (Vinod Kulvi) AR-cum-PS Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.10.30 17:12:31 IST Reason: