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[Cites 0, Cited by 0] [Section 158] [Entire Act]

State of Uttar Pradesh - Subsection

Section 158(2) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(2)Money due to the Bhumi Prabandhak Samiti shall be collected either by payment at the office of the Bhumi Prabandhak Samiti or by outdoor collection or by both, and for every money paid, a receipt in B.P.S. Form No. 4 shall be given.