Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Himachal Pradesh - Subsection Section 1(2) in Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968 (2)It extends to the whole of the [State of Himachal Pradesh] [Substituted for 'Union territory of Himachal Pradesh' by A.O. 1973.].
