Madhya Pradesh High Court
Swapnil Agarwal vs The State Of Madhya Pradesh on 18 September, 2025
1 MCRC-41387-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 41387 of 2025 (SWAPNIL AGARWAL Vs THE STATE OF MADHYA PRADESH ) Dated : 18-09-2025 Shri Sankalp Kochar, Advocate for the applicant. List the matter along with M.Cr.C.No.42179/2025 tomorrow.
(ACHAL KUMAR PALIWAL) JUDGE Hashmi Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 19-09-2025 14:51:41