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State of Punjab - Section

Section 5 in Punjab Educational Service (School and Inspection Border Area) Group A Service Rules, 2018

5. Pay of members of the Service.-

The members of the Service shall be entitled to such scales of pay as may be authorized by the Department of Finance from time to time. The scales of pay, at present, in force are given in Appendix ‘A’.However, persons who have become members of service or have exercised their option to opt the service shall be entitled to one additional increment in addition to their normal pay from date of absorption in the Service. The members of service shall further be entitled to one additional increment on their every promotion to higher post in addition to normal benefit of higher responsibility as a special incentive.