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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(c) in Election of Members To The Committees of Panchayat Unions (Other Than Appointment Committee) Rules, 1998

(c)While acting under this rule, the President shall observe as much secrecy as is feasible and shall keep a brief record of each such instance, but shall not indicate therein the manner in which any vote has been given.