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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2)(vi) in Rajasthan Civil Services (Medical Attendance) Rules, 2013

(vi)officers of Rajasthan Higher Judicial Service/Rajasthan Judicial Service, when governed by specific Rules applicable to them.