Delhi High Court - Orders
Vij Constructions Ltd vs Sh. Vinod Vij (Ex-Director) on 29 August, 2025
$~CO. 4 to 6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CCP(CO.) 3/2025
VIJ CONSTRUCTIONS LTD .....Petitioner
Through:
versus
SH. VINOD VIJ (EX-DIRECTOR) .....Respondent
Through: Mr. T. Singhdev, SC with Mr.
Tanishq Srivastava, Adv. for OL.
(5)
+ CO.PET. 247/2012 & CO. APPL. 1435/2014, CO. APPL. No.
310/2025
ROBIN GARG .....Petitioner
Through:
versus
M/S VIJ CONSTRUCTIONS LTD .....Respondent
Through: Mr. T. Singhdev, SC with Mr.
Tanishq Srivastava, Adv. for OL.
(6)
+ CRL.O.(CO.) 14/2014
M/S VIJ CONSTRUCTIONS LTD. .....Petitioner
Through:
versus
VINOD VIJ & ORS. .....Respondents
Through: Mr. T. Singhdev, SC with Mr.
Tanishq Srivastava, Adv. for OL.
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 29.08.2025
1. Learned Counsel for the LRs of Mr. Vinod Vij submits that Mr. This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/09/2025 at 23:17:57 Vinod Vij has expired on 26.08.2025.
2. Learned Counsel for the Official Liquidator requests for some time to take instructions.
3. Learned Counsel for the Official Liquidator also submits that the affidavit is lying under. On steps being taken, let the same be brought on record.
4. List on 02.12.2025.
TARA VITASTA GANJU, J AUGUST 29, 2025/r This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/09/2025 at 23:17:57