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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Madhya Pradesh - Subsection

Section 50(1) in The M.P. Janpad Panchayats (Accounts) Rules, 1999

(1)A separate register of advances and loans bearing interest, shall be kept in Form No. JP-13. The account of advances/ loan not bearing interest shall be kept in Form No. JP-14. Separate registers may be kept for loans and advances to employees.