Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 12 in Tamil Nadu Occupants of Kudiyiruppu (Conferment of Ownership) Rules, 1972 12. Notice of transfer. - The notice of transfer under section 15 shall be sent to the authorised officer having jurisdiction over the area in Form VI.
