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State of West Bengal - Section

Section 1 in The West Bengal Additional Tax and One-Time Tax on Motor Vehicles (Amendment) Act, 2008

1. Short title and commencement.

(1)This Act may be called the West Bengal Additional Tax and One-time Tax on Motor Vehicles(Amendment) Act, 2008.
(2)it shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.