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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(4)(b) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(b)the term of the office of the Chairman, the Vice-Chairman and the members shall be co-terminus with the committee;